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[Cites 0, Cited by 0] [Section 4(4)] [Section 4] [Entire Act]

Union of India - Subsection

Section 4(4)(f) in The Coconut Development Board Act, 1979

(f)two members to be appointed by the Central Government to represent respectively the Ministries of the Central Government dealing with-- (i) Revenue: and (ii) Consumer Affairs;