Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 21] [Entire Act] State of Rajasthan - Section Section 3 in The Rajasthan Finance Act, 1961 3. Amendment of section 33 Rajasthan Act 37 of 1959. - Clause (2) of sub-section (2) of section 33 of the Rajasthan Panchayat Samithis and Zilla Parishads Act, 1959 (Rajasthan Act 37 of 1959), shall be omitted.
