Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 4] [Section 75(1)] [Section 75] [Entire Act] Union of India - Subsection Section 75(1)(d) in The Employees' State Insurance Act, 1948 (d)the person who is or was the principal employer in respect of any employee, or