Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Haryana - Section Section 25 in Pandit Bhagwat Dayal Sharma University of Health Sciences Rohtak Act, 2008 25. Finance Committee. - The constitution, powers and functions of the Finance Committee shall be such, as may be prescribed by the Statutes.
