Delhi High Court - Orders
Bayer Healthcare Llc vs Controller General Of Patents, Trade ... on 14 March, 2024
Author: Sanjeev Narula
Bench: Sanjeev Narula
$~2
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ C.A.(COMM.IPD-PAT) 179/2022
BAYER HEALTHCARE LLC ..... Appellant
Through: Dr. Sanjay Kumar, Ms. Arpita
Sawhney, Ms. Meenal Khurana, Ms.
Pallavi Kiran, Mr. Aruna Kumar Jana,
Mr. Harshit Dixit and Mr. Priyansh
Sharma, Advocates.
versus
CONTROLLER GENERAL OF PATENTS, TRADE MARKS AND
DESIGNS AND ORS ..... Respondents
Through: Mr. Harish Vaidyanathan Shankar,
CGSC with Mr. Srish Kumar Mishra,
Mr. Alexander Mathai Paikaday, Mr.
Lakshay Gunawat and Mr. Krishnan
V., Advocates for R-1 & 2.
Mr. G. Nataraj and Mr. Rahul
Bhujbal, Advocates for R-3.
CORAM:
HON'BLE MR. JUSTICE SANJEEV NARULA
ORDER
% 14.03.2024
1. The rejoinder to reply of Respondent No.3 is on record. The pleadings are thus complete. Ms. Meenal Khurana, counsel for the Appellant, seeks an adjournment as the arguing counsel is not available.
2. At request renotify on 23rd July, 2024.
SANJEEV NARULA, J MARCH 14, 2024/as This is a digitally signed order.
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