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[Cites 0, Cited by 0] [Section 254(2)] [Section 254] [Entire Act]

State of Kerala - Subsection

Section 254(2)(xxvii) in Kerala Panchayat Raj Act, 1994

(xxvii)for the removal of encroachments of any description from public roads vesting in village Panchayats and the repair of any damage caused to such roads by the person causing the damage or at his expense;