Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 20(2)] [Section 20] [Entire Act] State of Tamilnadu - Subsection Section 20(2)(xi) in The Tamil Nadu Maintenance and Welfare of Parents and Senior Citizens Rules, 2009 (xi)perform such other function as the Government, may by order, assign to the District Collector in this behalf, from time to time.