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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 8(1) in The Jammu and Kashmir Preservation of Specified Trees Act, 1969

(1)No person shall export from the territories of the State of Jammu and Kashmir timber of any specified tree except under and in accordance with a permit granted by the prescribed authority under this Act.