Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 63B(8)] [Section 63B] [Entire Act]

State of West Bengal - Subsection

Section 63B(8)(a) in The West Bengal Factories Rules, 1958

(a)Whenever any expansion or modification having implications on health and safety of persons at work is made, or