Madhya Pradesh High Court
Neelam Kumar vs Sagar Soya Products Limited on 22 June, 2018
THE HIGH COURT OF MADHYA PRADESH MCRC-10621-2011 (NEELAM KUMAR Vs SAGAR SOYA PRODUCTS LIMITED) 1 Jabalpur, Dated : 22-06-2018 None for the parties, even when the case is called in second round.
Adjourned. List the case along with MCRC No.10615/2011 after four sh weeks.
e ad (SMT. ANJULI PALO) Pr JUDGE a hy Digitally signed by SHABANA ANSARI Date: 2018.06.22 15:35:41 +05'30' ad shabana M of rt ou C h ig H