Delhi High Court - Orders
Indu Rai vs Octagon Builders & Promoters (Pvt.) ... on 21 April, 2022
Author: Amit Bansal
Bench: Amit Bansal
$~24
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ EX.P. 62/2019
INDU RAI ..... Decree Holder
Through: Mr. Sunil Mund, Advocate
versus
OCTAGON BUILDERS & PROMOTERS
(PVT.) LTD. & ORS. ..... Judgment Debtors
Through: None
CORAM:
HON'BLE MR. JUSTICE AMIT BANSAL
ORDER
% 21.04.2022
1. None appears on behalf of the judgment debtor.
2. List before the Joint Registrar on 31st May, 2022 for further proceedings.
3. Counsel for the decree holder to inform the counsel for the judgment debtors of the next date of hearing.
4. Interim order to continue.
AMIT BANSAL, J APRIL 21, 2022 dk Signature Not Verified Digitally Signed By:MAMTA ARYA Signing Date:25.04.2022 12:34:30