Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 57] [Entire Act] State of Haryana - Subsection Section 57(2) in The Haryana New Mandi Townships Building Rules, 1967 (2)A down pipe for a minimum area of 80 sq. Cm. (12.4 inches) shall be provided for every 50 sq. metres (538 sq. ft.) of sloping roof area (slope of roof exceeding 1:48).
