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[Cites 0, Cited by 6] [Entire Act]

State of Rajasthan - Section

Section 3 in Rajasthan Cinemas (Regulation) Act, 1952

3. Cinematograph exhibitions to be licensed

- Save as otherwise provided in this Act, no person shall give an exhibition by means of cinematograph elsewhere than in a place licensed under this Act or otherwise than in compliance with any conditions and restrictions imposed by such licence.