Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 20(7)] [Section 20] [Entire Act]

Union of India - Subsection

Section 20(7)(ii) in The Sugar Development Fund Rules, 1983

(ii)for the distance from loading railhead nearest to the sugar factory to the railhead nearest 10 the port, the railway freight by the shortest route;