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[Cites 0, Cited by 0] [Section 21] [Entire Act]

State of Assam - Subsection

Section 21(3) in The Assam Factories Service Rules, 1990

(3)If confirmation of a member is delayed on account of failure to qualify for such confirmation, he shall loose his position in order of seniority vis-a-vis such of his juniors as might be confirmed earlier than he. His seniority shall, however, be restored on his confirmation subsequently.