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[Cites 0, Cited by 0] [Section 73] [Entire Act]

State of Haryana - Subsection

Section 73(b) in The Haryana New Mandi Townships Building Rules, 1967

(b)in place of clause (vi) there shall be substituted the following requirements : "(vi) if constructed of corrosible material, it shall be suitably protected inside and outside against corrosion."