Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Haryana - Section Section 3 in Haryana Fisheries Rules, 1996 3. Licence for fishing. (Section 3.) - Fishing in any of the waters specified in the Schedule shall be prohibited save under a licence granted by the licensing authority in accordance with these rules.
