Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 18] [Entire Act] State of Kerala - Subsection Section 18(a) in Kerala Factories Rules, 1957 (a)by the use of steam during any period when the dry bulb temperature of that room exceeds 29.5 degrees ;[Substituted for "85" by SRO No. 1149/2001, dt. 28-12-2001
