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Supreme Court - Daily Orders

Sona (Minor) Thr. Next Friend vs Manual C.M on 11 April, 2023

Bench: Krishna Murari, Sanjay Karol

     ITEM NO.15                         COURT NO.13                SECTION XI-A

                              S U P R E M E C O U R T O F     I N D I A
                                      RECORD OF PROCEEDINGS

     SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 10567/2023

     (Arising out of impugned final judgment and order dated 11-03-2013
     in MACA No. 3180/2009 passed by the High Court Of Kerala At
     Ernakulam)

     SONA (MINOR) THR. NEXT FRIEND                                 Petitioner(s)

                                                VERSUS

     MANUAL C.M & ANR.                                             Respondent(s)

     (FOR ADMISSION and I.R. and IA No.66603/2023-CONDONATION OF DELAY
     IN FILING )

     Date : 11-04-2023 This petition was called on for hearing today.

     CORAM :
                         HON'BLE MR. JUSTICE KRISHNA MURARI
                         HON'BLE MR. JUSTICE SANJAY KAROL

     For Petitioner(s)             Mr. Aljo K. Joseph, AOR
                                  Ms. Shelna K., Adv.
                                  Mr. Abhinav P. Dhanodkar, Adv.
                                  Mr. Ranjan Kumar, Adv.

     For Respondent(s)

                         UPON hearing the counsel the Court made the following
                                            O R D E R

Issue notice on application for condonation of delay as well as on the special leave petition.

        (SONIA GULATI)                                             (BEENA JOLLY)
     SENIOR PERSONAL ASSISTANT                                  COURT MASTER (NSH)




Signature Not Verified

Digitally signed by
GEETA AHUJA
Date: 2023.04.12
17:23:01 IST
Reason: