Supreme Court - Daily Orders
Sona (Minor) Thr. Next Friend vs Manual C.M on 11 April, 2023
Bench: Krishna Murari, Sanjay Karol
ITEM NO.15 COURT NO.13 SECTION XI-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 10567/2023
(Arising out of impugned final judgment and order dated 11-03-2013
in MACA No. 3180/2009 passed by the High Court Of Kerala At
Ernakulam)
SONA (MINOR) THR. NEXT FRIEND Petitioner(s)
VERSUS
MANUAL C.M & ANR. Respondent(s)
(FOR ADMISSION and I.R. and IA No.66603/2023-CONDONATION OF DELAY
IN FILING )
Date : 11-04-2023 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE KRISHNA MURARI
HON'BLE MR. JUSTICE SANJAY KAROL
For Petitioner(s) Mr. Aljo K. Joseph, AOR
Ms. Shelna K., Adv.
Mr. Abhinav P. Dhanodkar, Adv.
Mr. Ranjan Kumar, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Issue notice on application for condonation of delay as well as on the special leave petition.
(SONIA GULATI) (BEENA JOLLY)
SENIOR PERSONAL ASSISTANT COURT MASTER (NSH)
Signature Not Verified
Digitally signed by
GEETA AHUJA
Date: 2023.04.12
17:23:01 IST
Reason: