Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 46] [Entire Act] State of Gujarat - Subsection Section 46(3) in The Gujarat Municipalities Act, 1963 (3)[ Officers and servants of the municipalities] [Sub-heading (3) was substituted for the sub-heading '(3) Chief Officer and other officers' by Gujarat 15 of 1994, section 2(2).]
