Section 5(1) in The Delhi Electricity Regulatory Commission (Forum for Redressal of Grievances of the Consumers and Ombudsman) Regulations, 2018
(1)Every Distribution Licensee, shall establish, immediately on grant of Licence but not later than six (6) months, a Forum to be known as consumer grievance redressal forum, in short "Forum" for redressal of grievances of its consumers in accordance with these Regulations.
