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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Punjab - Subsection

Section 8(8) in The Juvenile Justice (Punjab) Rules, 1987

(8)If the relative or the fit person fails to come to take charge of the juvenile on the specified date, the juvenile shall be taken to his ordinary place of residence by the escort of the observation home. In the case of a girl, the escort of the observation home shall be a female.