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[Cites 0, Cited by 0] [Section 177] [Entire Act]

State of West Bengal - Subsection

Section 177(3) in The West Bengal Motor Vehicles Rules, 1989

(3)When any such carriage contains the full number of passengers as specified in its certificate of registration no additional person, excepting operational staff on duty, shall enter or remain on such carriage when warned by the conductor not to do so.