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[Cites 2, Cited by 1]

Income Tax Appellate Tribunal - Kolkata

Sri Gopal Investments Ventures Ltd., ... vs Pcit, Cen-2, Kolkata, Kolkata on 25 January, 2017

      IN THE INCOME TAX APPELLATE TRIBUNAL "D" BENCH: KOLKATA
               [Before Shri N. V. Vasudevan, JM & Shri M. Balaganesh, AM]

                                I.T.A No.627/Kol/2015
                               Assessment Year: 2010-11
Shri Gopal Investments Ventures Ltd.      Vs.    Principal Commissioner of Income-tax,
(PAN: AADCS7296J)                                Central, Kolkata-2, Kolkata
 (Appellant)                                       (Respondent)

                      Date of hearing:           25.01.2017
                      Date of pronouncement:     25.01.2017

                      For the Appellant: N o n e
                      For the Respondent: Shri Niraj Kumar, CIT

                                   ORDER
Per Shri M. Balaganesh, AM:

This appeal by assessee is arising out of revision order of CIT, Central, Kolkata- 2, Kolkata passed u/s. 263 of the Act vide F No. PCIT Central,Kol-2/263/2014-15/6332- 34 dated 27/31.03.2015. Assessment was framed by ACIT, CC-XXI, Kolkata u/s. 143(3) of the Income-tax Act, 1961 (hereinafter referred to as "the Act") for Assessment Year 2010-11 vide his order dated 18.12.2012.

2. At the time of hearing no one was appeared for and on behalf of the assessee but an application for withdrawal dated 24.01.2017 has been placed on record. Vide this application, it was submitted that the assessee firm wishes to withdraw the appeal since the assessment proceedings u/s. 263/143(3) has been duly completed on 27.01.2016 and the order for the above has been accepted by the assessee. Ld. Sr. DR has not raised any objection to this prayer for withdrawal. Hence, we permit the withdrawal and dismiss this appeal of assessee as withdrawn.

3. In the result, appeal of assessee is dismissed as withdrawn.

4. Order is pronounced in the open court.

              Sd/-                                                    Sd/-
       (N. V. Vasudevan)                                        (M. Balaganesh)
        Judicial Member                                         Accountant Member

                                   Dated : 25th January, 2017
Jd.(Sr.P.S.)
                                       2                                 ITA No.627/K/2015

Sri Gopal Investments Ventures Ltd.AY 2010-11 Copy of the order forwarded to:

1. APPELLANT - Sri Gopal Investments Ventures Ltd., 19, Camac Street, Kolkata-700 017.
2 Respondent -Pr. CIT, Central, Kol-2, Kolkata
3. The CIT(A), Kolkata
4. ACIT , Kolkata.
5. DR, Kolkata Benches, Kolkata /True Copy, By order, Asstt. Registrar.