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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Odisha - Subsection

Section 2(24) in The Orissa Self-Help Co-operatives Act, 2001

(24)"member" means a person who is in need of and is able to use the core services of a Co-operative and who is admitted and continues as a member of the Co-operative, in accordance with the provisions of this Act and the articles of association, and includes a "member-Co-operative";