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[Cites 0, Cited by 0] [Section 49(2)] [Section 49] [Entire Act]

Union of India - Subsection

Section 49(2)(j) in The Life Insurance Corporation Act, 1956

(j)[* * *] [Clause;-(j) the form and manner in which policies may be issued and contracts binding on the Corporation may be executed; Omitted by Act 8 of 2012, Section 8.]