Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 25]

Chattisgarh High Court

Smt. Kiran Devi Sethia vs State Of Chhattisgarh 7 Wpc/851/2016 ... on 30 July, 2019

                                   HIGH COURT OF CHHATTISGARH, BILASPUR
                                                  ORDER SHEET
                                             W.P.(C) No. 485 of 2016

                                Smt. Kiran Devi Sethia Versus State Of Chhattisgarh

           WPC/851/2016,WPC/858/2016,WPC/859/2016,WPC/988/2016,WPC/1257/2016,W
           PC/1259/2016,WPC/1289/2016,WPC/1327/2016,WPC/1405/2016,WPC/3611/2010


30.07.2019           Shri B.D. Guru, Shri Kishore Bhaduri and Shri P.R. Patankar, counsel for the

               respective Petitioners.

                     Shri Vimlesh Bajpai, G.A., Ms. Neha Shukla, P.L. and Shri Ishan Verma appears

               on behalf of Shri Mateen Siddiqui, counsel for the respective Respondents.

As prayed by the parties, post this matter after three weeks.

Sd/-

(Sanjay Agrawal) JUDGE Nikita