Chattisgarh High Court
Smt. Kiran Devi Sethia vs State Of Chhattisgarh 7 Wpc/851/2016 ... on 30 July, 2019
HIGH COURT OF CHHATTISGARH, BILASPUR
ORDER SHEET
W.P.(C) No. 485 of 2016
Smt. Kiran Devi Sethia Versus State Of Chhattisgarh
WPC/851/2016,WPC/858/2016,WPC/859/2016,WPC/988/2016,WPC/1257/2016,W
PC/1259/2016,WPC/1289/2016,WPC/1327/2016,WPC/1405/2016,WPC/3611/2010
30.07.2019 Shri B.D. Guru, Shri Kishore Bhaduri and Shri P.R. Patankar, counsel for the
respective Petitioners.
Shri Vimlesh Bajpai, G.A., Ms. Neha Shukla, P.L. and Shri Ishan Verma appears
on behalf of Shri Mateen Siddiqui, counsel for the respective Respondents.
As prayed by the parties, post this matter after three weeks.
Sd/-
(Sanjay Agrawal) JUDGE Nikita