Section 10(1) in The Rules for Election of a Member to Appointments Committee of Madurai Corporation Council
(1)The president of the meeting shall, then, make up into a packet the unused ballot papers, the used ballot papers, whether valid or rejected, and all other papers relating to the election, seal up the packet and note thereon a description of its contents, the election to which it relates and the date thereon and hand over the packet to the Commissioner for safe custody.
