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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Maharashtra - Subsection

Section 2(a) in The Maharashtra Tapi Irrigation Development Corporation Act, 1997

(a)“ area of operation of the Corporation ” means the area of the mainstream of Tapi River and any other area or areas to which the provisions of this Act are extended by the State Government by notification in the Official Gazette under sub-section (2) of section 1;