Gujarat High Court
Kalpataru Gardens Private Limited vs Bharatbhai Rajivbhai Vekaria on 13 July, 2020
Author: A.Y. Kogje
Bench: A.Y. Kogje
C/IAAP/37/2017 IA ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
MISC. CIVIL APPLICATION (FOR DIRECTION) NO. 1 of 2020
In
R/PETN. UNDER ARBITRATION ACT NO. 37 of 2017
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KALPATARU GARDENS PRIVATE LIMITED Versus BHARATBHAI RAJIVBHAI VEKARIA ================================================================ Appearance:
M/S WADIAGHANDY AND CO for the PETITIONER(s) No. for the RESPONDENT(s) No. ================================================================ CORAM: HONOURABLE MR. JUSTICE A.Y. KOGJE Date : 13/07/2020 IA ORDER The registry to ascertain the roaster as the application pertains to arbitration case assigned to a particular Court, & place the matter accordingly.
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