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Supreme Court - Daily Orders

Alka Gupta vs Sanjay Gupta on 25 April, 2019

Bench: Chief Justice, S.A. Bobde, N.V. Ramana, Uday Umesh Lalit

                                         IN THE SUPREME COURT OF INDIA
                                             INHERENT JURISDICTION

                                CURATIVE PETITION (C) No(s). 406 OF 2018
                                                    IN
                                 REVIEW PETITION (C) No(s). 1028 OF 2018
                                                     IN
                             SPECIAL LEAVE PETITION (C) No(s). 6137 OF 2015


                         ALKA GUPTA                                  PETITIONER(S)

                                VERSUS

                         SANJAY GUPTA & ANR.                         RESPONDENT(S)


                                                  O R D E R

Application for hearing the curative petition in open Court is rejected.

We have gone through the curative petition and the connected papers. In our opinion, no case is made out within the parameters indicated in the decision of this Court in the case of Rupa Ashok Hurra vs. Ashok Hurra & Another, reported in 2002 (4) SCC 388. Hence, the curative petition is dismissed.

...........................CJI. [RANJAN GOGOI] .............................J. [S.A. BOBDE] .............................J. [N. V. RAMANA] Signature Not Verified Digitally signed by DEEPAK SINGH Date: 2019.05.01 .............................J. 17:17:30 IST Reason: [UDAY UMESH LALIT] NEW DELHI, APRIL 25, 2019.

ITEM NO.1004                                              SECTION XIV

                S U P R E M E C O U R T O F          I N D I A
                        RECORD OF PROCEEDINGS

CURATIVE PET(C) No. 406/2018 in R.P.(C) No. 1028/2018 in SLP(C) No. 6137/2015 (Arising out of impugned final judgment and order dated 12-04-2018 in R.P.(C) No. 1028/2018 05-03-2018 in SLP(C) No. 6137/2015 passed by the Supreme Court Of India) ALKA GUPTA Petitioner(s) VERSUS SANJAY GUPTA & ANR. Respondent(s) (FOR ADMISSION and IA No.165024/2018-APPLICATION FOR LISTING CURATIVE PETITION IN OPEN COURT ) Date : 25-04-2019 This petition was circulated today. CORAM :

HON'BLE THE CHIEF JUSTICE HON'BLE MR. JUSTICE S.A. BOBDE HON'BLE MR. JUSTICE N.V. RAMANA HON'BLE MR. JUSTICE UDAY UMESH LALIT By Circulation UPON perusing papers the Court made the following O R D E R Application for hearing the curative petition in open Court is rejected.
The curative petition is dismissed in terms of the signed Order.
Pending applications, if any, stand disposed of.




(SUSHIL KUMAR RAKHEJA)                          (ANAND PRAKASH)
   AR CUM PS                                     BRANCH OFFICER
(Signed order is placed on the file.)