Section 28(1) in The West Bengal Council Of Higher Secondary Education Act, 1975
(1)The Council shall have a Fund to be called the West Bengal Council of Higher Secondary Education Fund to which shall be credited-(a)all sums which may be paid by the State Government under section 27;(b)all fees realised under any of the provisions of this Act;(c)all sums representing income from endowments or from property owned or managed by the Council; and(d)all other sums received by or on behalf of the Council from any other source whatsoever.
