Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 1] [Section 3] [Entire Act]

Union of India - Subsection

Section 3(5) in The Special Court (Trial of Offences Relating to Transactions in Securities) Act, 1992

(5)The Custodian may take assistance of any person while exercising his powers or for discharging his duties under this section and section 4.