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[Cites 0, Cited by 0] [Section 26] [Entire Act]

State of Tamilnadu - Subsection

Section 26(1) in Tamil Nadu Local Bodies (Election of Members to the District Planning Committee) Rules, 1999

(1)There shall be one counting centre at the District Headquarters with one counting table for each section of a segment with necessary furniture and other seating arrangements at such scale as the Returning Officer considers necessary with reference to the counting of votes and for accommodating counting staff and the candidates.