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[Cites 0, Cited by 0] [Section 70] [Entire Act]

State of Rajasthan - Subsection

Section 70(6) in Rajasthan Juvenile Justice (Care and Protection of Children) Rules, 2011

(6)On the report of the advisory board, the officer- in- charge of the institution shall be asked to show cause so as to give an explanation within thirty days.