Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 11] [Entire Act] State of Jammu-Kashmir - Subsection Section 11(1) in The Prisons Act, 1977 (1)Subject to the orders of the [Inspector General] [Substituted by Act II of 1985.] the Superintendent shall manage the prison in all matters relating to discipline, labour, expenditure, punishment and control.
