Madhya Pradesh High Court
Datar Singh vs The State Of Madhya Pradesh on 14 October, 2024
1 MCRC-42292-2024 IN THE HIGH COURT OF MADHYA PRADESH AT GWALIOR MCRC No. 42292 of 2024 (DATAR SINGH AND OTHERS Vs THE STATE OF MADHYA PRADESH ) Dated : 14-10-2024 Shri Nitin Goyal - Advocate for applicant. Shri Rohit Mishra - Additional Advocate General for the State.
Learned counsel for the State prays for time to comply with the order dated 04.10.2024.
List this case on 17.10.2024 .
(RAJENDRA KUMAR VANI) JUDGE Aman Signature Not Verified Signed by: AMAN TIWARI Signing time: 10/15/2024 11:01:23 AM