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[Cites 0, Cited by 3] [Section 19] [Entire Act]

State of Kerala - Subsection

Section 19(2) in Kerala Conservation of Paddy Land and Wetland Act, 2008

(2)The provisions of the Code of Criminal Procedure, 1973 (Central Act 2 of 1974) relating to search and seizure shall, so far as may be, apply to search and seizure under this Act.