Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 43] [Entire Act] State of Odisha - Subsection Section 43(iv) in The Orissa Panchayat Samiti Election Rules, 1991 (iv)If the ballot paper does not bear the authentication mark of the Presiding Officer prescribed under Sub-rule (1) of Rule 41; or
