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[Cites 0, Cited by 0] [Section 107] [Entire Act]

Bombay Presidency - Subsection

Section 107(i) in The Bombay Provincial Municipal Corporations Act, 1949

(i)for the words "Standing Committee" wherever they occur, the words "Transport Committee" and for the word "Commissioner" wherever it occurs, the words "Transport Manager" have been substituted, and