Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 308] [Entire Act] NCT Delhi - Subsection Section 308(2) in The New Delhi Municipal Council Act, 1994 (2)Every person shall take all reasonable means to prevent every child under the age of twelve years being in his charge from casing himself in any public street or public place.
