Madhya Pradesh High Court
Punjab National Bank(International) ... vs M.P. Road Development Corporation Ltd. on 14 September, 2022
Author: Vivek Agarwal
Bench: Vivek Agarwal
1
IN THE HIGH COURT OF MADHYA PRADESH
AT JABALPUR
BEFORE
HON'BLE SHRI JUSTICE VIVEK AGARWAL
ON THE 14th OF SEPTEMBER, 2022
WRIT PETITION No. 20727 of 2017
BETWEEN:-
PUNJAB NATIONAL BANK(INTERNATIONAL)
LIMITED THR. ITS AUTHORIZED SIGNATORY
RAKESH GANDHI S/O LATE SHRI KRISHAN
KUMAR GANDHI A/A 52 YEARS HAVING ITS
OFFICE AT 1 MOORGATE LONDON EC2R 6JH
UNITED KINGDOM HAYRE DRIVE, SOUTHALL,
UB2 5HG, LONDON, UNITED KINGDOM (OTHER
COUNTRY)
.....PETITIONER
(BY MR. SOMESH SHUKLA, LEARNED COUNSEL FOR THE
PETITIONER )
AND
1. M.P. ROAD DEVELOPMENT CORPORATION
LTD. THR. ITS MANAGING DIRECTOR HAVING
ITS OFFICE AT 45A, ARERA HILLS,
BHOPAL(M.P.) (MADHYA PRADESH)
2. M/S MBL HIGHWAY DEVELOPMENT COMPANY
LTD. THR. MANAGING DIRECTOR BAANI
CORPORATE ONE TOWER SUITE NO.303 3RD
FLOOR, PLOT NO.5, DISTRICT COMMERCIAL
CENTRE, JASOLA (DELHI)
.....RESPONDENTS
(BY MR. ADITYA KHANDEKAR, LEARNED COUNSEL FOR THE
RESPONDENT NO.1 )
(BY MR. AKASH LALWANI, LEARNED COUNSEL FOR THE
RESPONDENT NO.2)
Th is petition coming on for hearing this day, th e court passed the
following:
ORDER
Learned counsel for the petitioner prays for withdrawal of the petition with liberty to pursue his legal remedies for recovery of dues as permissible Signature Not Verified Signed by: JULIE SINGH Signing time: 9/15/2022 4:31:09 PM 2 under the law.
Prayer of Mr. Shukla has not been opposed by Mr. Khandekar and Mr. Lalwani.
Accordingly, the petition is dismissed as withdrawn with the aforesaid liberty.
Certified copy as per rules.
(VIVEK AGARWAL) JUDGE julie Signature Not Verified Signed by: JULIE SINGH Signing time: 9/15/2022 4:31:09 PM