Himachal Pradesh High Court
Kavi Raj vs . State Of H.P And Others. on 29 July, 2022
Bench: Sabina, Satyen Vaidya
Kavi Raj vs. State of H.P and others.
.
CWP No. 5148 of 2022 29.07.2022 Present: Mr. Anuj Nag, Advocate on behalf of Ms. Bhavna, Dutt, Advocate for the petitioner.
Learned counsel for the petitioner requests for an adjournment.
r to As requested, list after two weeks.
( Sabina )
Judge
July 29, 2022 ( Satyen Vaidya )
(naveen) Judge
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