Section 1(2) in Andhra Pradesh (Telangana Area) Abolition of Inams Act, 1955.
(2)[ It extends to the whole of the Telangana area of the State of Andhra Pradesh and shall apply to all inams as defined in clause (c) of sub-section (1) of Section 2.] [Substituted by Section 3 of Andhra Pradesh Amendment Act 29 of 1985, w.e.f. 26-12-1985.]
