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[Cites 0, Cited by 0] [Section 59] [Entire Act]

Union of India - Subsection

Section 59(10) in The Medical Council Of India Regulations, 2000

(10)A confidential copy of every report of an Inspector with the observations of the University/institution thereon shall be supplied to each member of the Council, and shall be considered together with the report of the Executive Committee thereon by the Council at its ensuing meeting.