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State of Tamilnadu - Section

Section 11 in Code of Regulations for Approved Nursery and Primary Schools

11. Withdrawal of permission.

(a)The competent authority for withdrawing approval of a Nursery/Primary School will be the Director or an Officer authorised by him.
(b)The approval shall be withdrawn permanently or for any specified period by the Director or an Officer authorised by him after a proper enquiry, if the Educational Agency or its authorised representative violates any one of the conditions stipulated for approval.