Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 34] [Entire Act]

Union of India - Subsection

Section 34(2) in The Indian Veterinary Council Act, 1984

(2)The names of the persons nominated or elected as members shall be notified by the State Governments in the Official Gazettes of the States.