Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 67] [Entire Act] State of Karnataka - Subsection Section 67(a) in The Karnataka Prohibition Act, 1961 (a)fails to furnish any information or produce any accounts or other documents in compliance with an order made under clause (a) of section 55, or
