Bombay High Court
M/S Alankit Healthcare Tpa Ltd., Now As ... vs M/S Nucleus It Enabled Services Ltd on 16 August, 2019
Author: A.S.Chandurkar
Bench: A.S. Chandurkar
CAC33.19 1/1
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
NAGPUR BENCH, NAGPUR.
CIVIL APPLICATION (C) No.33/2019 in
CIVIL REVISION APPLICATION NO.66/2019
M/s.Alankit Healthcare TPA Ltd. Now known as Alankit Insurance TPA Ltd.
Vs.
M/s.Nucleus IT Enabled Services Ltd.
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Office notes Office Memoranda of
Coram, appearances, Court's orders Court's or Judge's Orders.
or directions and Registrar's orders.
Shri Gaurav P.Belsare, Advocate for applicant.
CORAM : A.S.CHANDURKAR, J.
DATED : August 16, 2019.
Issue fresh notice to the non applicant, returnable on 30.08.2019.
In addition to regular mode of service, the applicant is permitted to serve the non applicant by Registered Post with Acknowledgement Due (RPA/d).
JUDGE Andurkar.
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