Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 4] [Entire Act] State of Karnataka - Subsection Section 4(xxiv) in Rajiv Gandhi University of Health Sciences Act, 1994 (xxiv)generally to do such other acts or make such other provisions as may be deemed necessary or desirable to further the objects of the University.
